Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Madhya Pradesh - Subsection Section 3(g) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974 (g)"Fixed assets" includes works, spare parts, stores, tools, motors and other vehicles, office and other equipments and furniture;
