Section 38(13) in Rajasthan Para-medical Council Regulations, 2014
(13)If it is found that a candidate/ candidates/ has/ have adopted unfair means, such candidate/ candidates is/ are liable to be expelled from the examination hall and he/ she /they may be further debarred from appearing for the examinations of the Council for a specific period as may be determined by the Council. The decision of the Council in this respect shall be final and binding on such candidate/ candidates. Rectified result of any candidate received from the appointed examiner after one month from the declaration of the result shall not be entertained under any circumstances whatsoever.
