Himachal Pradesh High Court
Smt. Mridula Sood & Ors vs . Shri on 14 May, 2024
Author: Virender Singh
Bench: Virender Singh
Smt. Mridula Sood & ors Vs. Shri Himanshu Sood & anr. a/w connected matter .
C.S. No. 140 of 2022 a/w C.S. No. 28 of 2024 C.S. No. 140 of 2022 14.5.2024 Present: Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the plaintiffs.
r to Mr. K.D. Sood, Senior Advocate with Ms. Shradha Karol, Advocate and Mr. Rahul Gathania, defendant No. 1.
Advocate, for Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for defendants No. 2 to 7.
Defendant No. 8 is ex-parte.
C.S. No. 28 of 2024 Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for the plaintiffs.
Mr. K.D. Sood, Senior Advocate with Ms. Shradha Karol, Advocate and Mr. Rahul Gathania, Advocate, for defendant No. 1.
Mr. Vivek Sharma, Advocate, for defendant No. 2.
Mr. Arvind Sharma, Advocate, for defendant No. 3.
Mr. Vishwas Kaushal, Advocate vice Mr. Suneet Goel, Advocate, for defendants No. 4 and 5.
::: Downloaded on - 15/05/2024 20:32:24 :::CISOMPs No. 847 and 848 of 2022 in C.S. No. 140 of 2022 .
Pleadings are complete. For consideration, list on 25.6.2024.
C.S. No. 28 of 2024Written statement, on behalf of defendant No. 3, not filed. Needful be done, on or before the next date of hearing.
OMP No. ________(Application u/o 39Rules 1 & 2 CPC) in C.S. No. 28 of 2024 Be registered.
Pleadings be completed, on or before the next date of hearing. Interim order to continue.
OMP No. _________(Application u/o 38 Rule 5 CPC in C.S. No. 28 of 2024Be registered.
Pleadings be completed, on or before the next date of hearing.
(Virender Singh) Judge May 14, 2024 (kalpana) ::: Downloaded on - 15/05/2024 20:32:24 :::CIS