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[Cites 0, Cited by 0] [Section 93(4)] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(4)(b) in The M.P. Bhumi Vikas Rules, 1984

(b)Supports and Anchorage. - Every ground sign shall be firmly supported and anchored to the ground, supports and anchors shall be of treated timber in accordance with good practice or metal treated for corrosion resistance or masonry or concrete;