Rajasthan High Court - Jodhpur
Lrs Of Sanwant Singh vs The State Of Rajasthan on 15 January, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 571/2020
Lrs Of Sanwant Singh
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Binja Ram
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 15/01/2020 A copy of the petition be served on Mr. D.K. Joshi, learned counsel, who may complete his instructions in the matter/file reply by the next date.
List the petition on 28.01.2020 alongwith S.B.C.W.P. No. 17949/2019. Office is directed to reflect the name of Mr. D.K. Joshi, as counsel for the respondents in the cause list.
(ARUN BHANSALI),J 56-AK Chouhan/-
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