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Rajasthan High Court - Jodhpur

Lrs Of Sanwant Singh vs The State Of Rajasthan on 15 January, 2020

Author: Arun Bhansali

Bench: Arun Bhansali

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                     S.B. Civil Writ Petition No. 571/2020

                                   Lrs Of Sanwant Singh
                                                                                                       ----Petitioner
                                                                        Versus
                                   The State Of Rajasthan
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Binja Ram
                                   For Respondent(s)          :



                                               HON'BLE MR. JUSTICE ARUN BHANSALI

Order 15/01/2020 A copy of the petition be served on Mr. D.K. Joshi, learned counsel, who may complete his instructions in the matter/file reply by the next date.

List the petition on 28.01.2020 alongwith S.B.C.W.P. No. 17949/2019. Office is directed to reflect the name of Mr. D.K. Joshi, as counsel for the respondents in the cause list.

(ARUN BHANSALI),J 56-AK Chouhan/-

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