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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(2)(i) in Rules for the Grant of Recognition and Aid to Elementary Schools

(i)No teacher whose appointment is not covered by clause III below shall, except with the permission of the management, be entitled to leave the school without giving three months' notice or payment of three months' salary in lieu thereof to the management.