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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Bihar - Subsection

Section 80(2)(d) in Bihar Regional Development Authority Act, 1974

(d)the form and content of the Regional Plan, Master Plan and Zonal Development Plan and the procedure to be followed in connection with the preparation, submission and approval of such plans and the form, and the manner of publication of the notice relating to any such plan in draft;