Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(iv) in Punjab Prevention of Food Adulteration Rules, 2004 (iv)It shall have control over Public Analyst, Local (Health) Authority and Food Inspectors appointed under the Act or rules made thereunder;
