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Supreme Court - Daily Orders

The State Of Jammu And Kashmir vs Provincial Power Employees Union on 6 September, 2022

Bench: Hemant Gupta, Sudhanshu Dhulia

                                                   1

     ITEM NO.16                            COURT NO.7                 SECTION XVI-A

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   2952/2019

     (Arising out of impugned final judgment and order dated 08-05-2017
     in SWP No. 809/2001 passed by the High Court Of Jammu & Kashmir And
     Ladakh At Jammu)

     THE STATE OF JAMMU AND KASHMIR & ORS.                             Petitioner(s)

                                                  VERSUS

     PROVINCIAL POWER EMPLOYEES UNION & ORS.                           Respondent(s)

     IA         No.      31371/2019 - APPLICATION FOR PERMISSION
     IA         No.      52509/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA         No.      98063/2019 - CLARIFICATION/DIRECTION
     IA         No.      136447/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA         No.      51668/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA         No.      17898/2020 - INTERVENTION APPLICATION
     IA         No.      149282/2019 - INTERVENTION APPLICATION
     IA         No.      51680/2021 - INTERVENTION APPLICATION
     IA         No.      98062/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      77107/2020 - INTERVENTION/IMPLEADMENT
     IA         No.      51264/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      84325/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      31462/2020 - INTERVENTION/IMPLEADMENT
     IA         No.      31907/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      34160/2022 - INTERVENTION/IMPLEADMENT
     IA         No.      78198/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      31529/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      118280/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      72147/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      15164/2020 - INTERVENTION/IMPLEADMENT
     IA         No.      17967/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      71587/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      8491/2020 - INTERVENTION/IMPLEADMENT
     IA         No.      3068/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      52506/2021 - INTERVENTION/IMPLEADMENT
     IA         No.      63206/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      56181/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      139538/2019 - INTERVENTION/IMPLEADMENT
     IA         No.      136446/2020 - INTERVENTION/IMPLEADMENT
     IA         No.
Signature Not Verified
                         31372/2019 - INTERVENTION/IMPLEADMENT
     IA         No.
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.08
                         117768/2020 - INTERVENTION/IMPLEADMENT
     IA
17:45:20 IST
Reason:         No.      51489/2021 - INTERVENTION/IMPLEADMENT)

     WITH

     SLP(C) No. 2955-2966/2019 (XVI-A)
                                   2

(FOR VACATING STAY ON IA 101262/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
147311/2019
IA No. 147311/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 101262/2019 - VACATING STAY)

SLP(C) No. 2953/2019 (XVI-A)
(FOR ADMISSION)
IA No. 52532/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 52528/2021 - INTERVENTION/IMPLEADMENT
IA No. 48044/2020 - STAY APPLICATION)

Date : 06-09-2022 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE HEMANT GUPTA
          HON'BLE MR. JUSTICE SUDHANSHU DHULIA

Counsel for the
parties             Mr.   P. S. Patwalia, Sr. Adv.
                    Mr.   Raghavendra Mohan Bajaj, Adv.
                    Ms.   Garima Bajaj, Adv.
                    Ms.   Harshika, Adv.

                    Mr. Towseef Ahmad Dar, Adv.
                    Mr. Mushtaqe Ahmad, Adv.
                    Mohd. Inam, Adv.
                    Ms. Suberi, Adv.
                    Mr. Ansar Ahmad Chaudhary, Adv.

                    Mr. Konark Tyagi, Adv.

                    Mr. Vineet Tayal, Adv.
                    Mr. Jubli Momlia, Adv.
                    Mr. Awasthi M. K., Adv.

                    Mr. Vijay Hansaria, Sr. Adv.
                    Mr. G. M. Kawoosa, Adv.
                    Ms. Taruna Ardhendumauli Prasad, AOR

                    Mr. Piyush Rayal, Adv.
                    Mr. Ghan Shyam Vasisht, Adv.

                    Mr.   Ajit Pravin Wagh, Adv.
                    Mr.   Yogesh Ahirrao, Adv.
                    Ms.   Astha Prasad, Adv.
                    Ms.   Prachi Thakur, Adv.

                    Mr.   Brij Kant Mishra, Adv.
                    Mr.   Hitesh Kumar Sharma, Adv.
                    Mr.   S. K. Rajora, Adv.
                    Mr.   Akhileshwar Jha, Adv.
                    Ms.   Shweta Sand, Adv
                                  3

                   Ms. Niharika Dwivedi, Adv.
                   Ms. Vipin Gupta, Adv.

                   Mr.   P. S. Patwalia, Sr. Adv.
                   Mr.   Pukhrambham Ramesh Kumar, Adv.
                   Mr.   Karun Sharma, Adv.
                   Ms.   Anupam Ngangom, Adv.
                   Mr.   Wahengham Immanuel Meitei, Adv.

                   Ms. Renu Gupta, Adv.
                   Ms. Diksha Rai, Adv.

                   Mr. J. P. Singh, Adv.
                   Mr. Shakir Mahmood, Adv.
                   (Appearance slip not legible)

                   Mr.   Keshav Thakur, Adv.
                   Mr.   Amit Pai, Adv.
                   Ms.   Priyanka Shastri, Adv.
                   Mr.   Priyanshu Pandey, Adv.

                   Mr. Rohit Amit Sthalekar, Adv.
                   Mr. Sandeep Narain, Adv.

                    Mr. Ghan Shyam Vasisht, AOR
                    Mr. P. D. Sharma, AOR
                    Ms. Garima Bajaj, AOR
                    Mr. Pai Amit, AOR
                    Mr. Vikas Singh Jangra, AOR
                    Mr. Ajit Pravin Wagh, AOR
                    Ms. Aswathi M.k., AOR
                    Mr. Rohit Amit Sthalekar, AOR
                    Mr. Ansar Ahmad Chaudhary, AOR
                    Mr. Konark Tyagi, AOR
                    Mr. Pukhrambam Ramesh Kumar, AOR
                    Mr. Satya Mitra, AOR
                    Ms. Diksha Rai, AOR
                     Jatinder Pal Singh, AOR
                    Mr. Pranjal Kishore , AOR

         UPON hearing the counsel the Court made the following
                             O R D E R

List on 18.10.2022.

(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST-REGISTRAR-cum-PS COURT MASTER