Supreme Court - Daily Orders
The State Of Jammu And Kashmir vs Provincial Power Employees Union on 6 September, 2022
Bench: Hemant Gupta, Sudhanshu Dhulia
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ITEM NO.16 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2952/2019
(Arising out of impugned final judgment and order dated 08-05-2017
in SWP No. 809/2001 passed by the High Court Of Jammu & Kashmir And
Ladakh At Jammu)
THE STATE OF JAMMU AND KASHMIR & ORS. Petitioner(s)
VERSUS
PROVINCIAL POWER EMPLOYEES UNION & ORS. Respondent(s)
IA No. 31371/2019 - APPLICATION FOR PERMISSION
IA No. 52509/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 98063/2019 - CLARIFICATION/DIRECTION
IA No. 136447/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51668/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 17898/2020 - INTERVENTION APPLICATION
IA No. 149282/2019 - INTERVENTION APPLICATION
IA No. 51680/2021 - INTERVENTION APPLICATION
IA No. 98062/2019 - INTERVENTION/IMPLEADMENT
IA No. 77107/2020 - INTERVENTION/IMPLEADMENT
IA No. 51264/2021 - INTERVENTION/IMPLEADMENT
IA No. 84325/2019 - INTERVENTION/IMPLEADMENT
IA No. 31462/2020 - INTERVENTION/IMPLEADMENT
IA No. 31907/2021 - INTERVENTION/IMPLEADMENT
IA No. 34160/2022 - INTERVENTION/IMPLEADMENT
IA No. 78198/2019 - INTERVENTION/IMPLEADMENT
IA No. 31529/2021 - INTERVENTION/IMPLEADMENT
IA No. 118280/2021 - INTERVENTION/IMPLEADMENT
IA No. 72147/2019 - INTERVENTION/IMPLEADMENT
IA No. 15164/2020 - INTERVENTION/IMPLEADMENT
IA No. 17967/2021 - INTERVENTION/IMPLEADMENT
IA No. 71587/2019 - INTERVENTION/IMPLEADMENT
IA No. 8491/2020 - INTERVENTION/IMPLEADMENT
IA No. 3068/2021 - INTERVENTION/IMPLEADMENT
IA No. 52506/2021 - INTERVENTION/IMPLEADMENT
IA No. 63206/2019 - INTERVENTION/IMPLEADMENT
IA No. 56181/2019 - INTERVENTION/IMPLEADMENT
IA No. 139538/2019 - INTERVENTION/IMPLEADMENT
IA No. 136446/2020 - INTERVENTION/IMPLEADMENT
IA No.
Signature Not Verified
31372/2019 - INTERVENTION/IMPLEADMENT
IA No.
Digitally signed by
NEETU KHAJURIA
Date: 2022.09.08
117768/2020 - INTERVENTION/IMPLEADMENT
IA
17:45:20 IST
Reason: No. 51489/2021 - INTERVENTION/IMPLEADMENT)
WITH
SLP(C) No. 2955-2966/2019 (XVI-A)
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(FOR VACATING STAY ON IA 101262/2019
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
147311/2019
IA No. 147311/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 101262/2019 - VACATING STAY)
SLP(C) No. 2953/2019 (XVI-A)
(FOR ADMISSION)
IA No. 52532/2021 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 52528/2021 - INTERVENTION/IMPLEADMENT
IA No. 48044/2020 - STAY APPLICATION)
Date : 06-09-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
Counsel for the
parties Mr. P. S. Patwalia, Sr. Adv.
Mr. Raghavendra Mohan Bajaj, Adv.
Ms. Garima Bajaj, Adv.
Ms. Harshika, Adv.
Mr. Towseef Ahmad Dar, Adv.
Mr. Mushtaqe Ahmad, Adv.
Mohd. Inam, Adv.
Ms. Suberi, Adv.
Mr. Ansar Ahmad Chaudhary, Adv.
Mr. Konark Tyagi, Adv.
Mr. Vineet Tayal, Adv.
Mr. Jubli Momlia, Adv.
Mr. Awasthi M. K., Adv.
Mr. Vijay Hansaria, Sr. Adv.
Mr. G. M. Kawoosa, Adv.
Ms. Taruna Ardhendumauli Prasad, AOR
Mr. Piyush Rayal, Adv.
Mr. Ghan Shyam Vasisht, Adv.
Mr. Ajit Pravin Wagh, Adv.
Mr. Yogesh Ahirrao, Adv.
Ms. Astha Prasad, Adv.
Ms. Prachi Thakur, Adv.
Mr. Brij Kant Mishra, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S. K. Rajora, Adv.
Mr. Akhileshwar Jha, Adv.
Ms. Shweta Sand, Adv
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Ms. Niharika Dwivedi, Adv.
Ms. Vipin Gupta, Adv.
Mr. P. S. Patwalia, Sr. Adv.
Mr. Pukhrambham Ramesh Kumar, Adv.
Mr. Karun Sharma, Adv.
Ms. Anupam Ngangom, Adv.
Mr. Wahengham Immanuel Meitei, Adv.
Ms. Renu Gupta, Adv.
Ms. Diksha Rai, Adv.
Mr. J. P. Singh, Adv.
Mr. Shakir Mahmood, Adv.
(Appearance slip not legible)
Mr. Keshav Thakur, Adv.
Mr. Amit Pai, Adv.
Ms. Priyanka Shastri, Adv.
Mr. Priyanshu Pandey, Adv.
Mr. Rohit Amit Sthalekar, Adv.
Mr. Sandeep Narain, Adv.
Mr. Ghan Shyam Vasisht, AOR
Mr. P. D. Sharma, AOR
Ms. Garima Bajaj, AOR
Mr. Pai Amit, AOR
Mr. Vikas Singh Jangra, AOR
Mr. Ajit Pravin Wagh, AOR
Ms. Aswathi M.k., AOR
Mr. Rohit Amit Sthalekar, AOR
Mr. Ansar Ahmad Chaudhary, AOR
Mr. Konark Tyagi, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Satya Mitra, AOR
Ms. Diksha Rai, AOR
Jatinder Pal Singh, AOR
Mr. Pranjal Kishore , AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 18.10.2022.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR) ASST-REGISTRAR-cum-PS COURT MASTER