Himachal Pradesh High Court
Prithi Chand (Deceased Through His Lrs vs . on 2 August, 2023
Prithi Chand (deceased through his LRs vs. Ranjeet Singh & others .
RSA No. 239 of 2021 02.08.2023 Present: Mr. Pankaj Sharma, Advocate, for the appellant.
Mr. Goldy Kumar, Advocate, for the respondents.
CMP(M) No. 1208 of 2022 Time prayed for filing reply, which is not opposed. Let reply be filed within a period of two weeks.
Rejoinder, if any, be also filed within three weeks. List thereafter.
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(Rakesh Kainthla) Judge August 02, 2023 (tarun) ::: Downloaded on - 03/08/2023 20:40:22 :::CIS