Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19] [Entire Act]

NCT Delhi - Section

Section 13 in The Delhi School Education Act, 1973

13. Power to prescribe minimum qualifications for recruitment.

- The Administrator may make rules regulating the minimum qualifications for, and method of, recruitment of employees of unaided minority schools:Provided that no qualification shall be varied to the disadvantage of an to existing employees of an unaided minority school.