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Patna High Court - Orders

Tapas Mandal @ Tupush Mandal, vs The State Of Bihar on 16 January, 2020

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh, Anil Kumar Sinha

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.631 of 2020
                   ======================================================
                   Tapas Mandal @ Tupush Mandal,

                                                                          ... ... Petitioner/s
                                                      Versus
                   The State of Bihar & Ors.

                                                             ... ... Respondent/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s   :       Mr.Virendra Kumar
                   For the Respondent/s   :       Mr.Kumar Manish (Sc5)
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
                           and
                           HONOURABLE MR. JUSTICE ANIL KUMAR SINHA
                                         ORAL ORDER

                   (Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)

2     16-01-2020

Though, the period of delay in re-filing has not been mentioned by the Office, however, keeping in view the urgency of the relief prayed for in the writ petition, let delayed re-filing be accepted.

(Dinesh Kumar Singh, J) ( Anil Kumar Sinha, J) praful/-

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