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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Bihar - Subsection

Section 27(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)The number of tickets issued and the number of complimentary passes taken together, shall not exceed the number of seats available in each class in the cinema house in terms of the licence.][Provided that the maintenance fee shall be the following which will be collected by the Cinema Owners:-
(a)Air Conditioned - 3 per ticket
(b)Air cooled - 2.50 per ticket
(c)Others - 2 per ticker]