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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(b) in Pandit Bhagwat Dayal Sharma Post-Graduate Institute of Medical Sciences, Rohtak (Conditions of Service of Teachers) Act, 1986

(b)"Medical College" means the [Pandit Bhagwat Dayal Sharma Post-Graduate Institute of Medical Sciences,] [Substituted by Haryana Act No. 6 of 1994 and Haryana Act No. 7 of 1995.] Rohtak and includes all hostels attached to it, the Medical College Hospital and its attached Nursing Hostels, Nursing Schools of Medical College Hospital, School of Pharmacy, Primary Health Centres located at Dighal, Tehsil Jhajjar and Kathura, District Sonepat and sub-centres at present attached to the said Primary Health Centres, Civil Dispensary and Female Dispensary at Beri and Chittranjan Mobile Hospital and such other institutions as may be attached to the Medical College from time to time;