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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 40(xii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xii)Report to the Managing Director of the Board, as soon as possible, in respect of fraud, embezzlement, theft or shortage of Committee fund or property; and