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State of Bihar - Section

Section 8 in Bihar Mines & Geology Inspector Service Rules, 2009

8. Determination of Vacancies and to make requisition the same to the Commission.

- The Government with reference to the 1st day of April every year, shall determine the number of vacancies to be filled up that year by direct requirement, and shall send the requisition upto 30th April, to the Commission.Chapter-3 Direct Recruitment