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State of Maharashtra - Section

Section 28 in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

28. Power to relax provisions of this Act or rules made thereunder.

- The Government may, by an order in writing, direct that any of the provisions of this Act or the rules made thereunder shall be relaxed in any particular case to such an extent and subject to such conditions, as it may deem fit.