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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(a) in Purba Medinipur University Act, 2017

(a)have pursued prescribed courses of studies or have been exempted therefrom in the manner provided,and have passed stich examinations as may be determined by the University. or