Madras High Court
K.N.Mutyala Rao vs The Reviewing Authority on 15 October, 2020
Author: M.Dhandapani
Bench: M.Dhandapani
W.P.No.12168 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 15.10.2020
CORAM:
THE HONOURABLE MR. JUSTICE M.DHANDAPANI
W.P.No.12168 of 2012
and M.P.No.1 of 2012
K.N.Mutyala Rao ... Petitioner
vs.
1. The Reviewing Authority,
Export Inspection Council of India,
Department of Commerce,
Ministry of Commerce and Industry,
Government of India, 3rd Floor,
NDYMCA Cultural Centre Building,
No.1, Jaisingh Road,
New Delhi - 110 001.
2. The Director (I & QC),
Export Inspection Council of India,
Department of Commerce,
Ministry of Commerce and Industry,
Government of India, 3rd Floor,
NDYMCA Cultural Centre Building,
No.1, Jaisingh Road,
New Delhi - 110 001.
3. The Joint Director,
Export Inspection Council of India,
Department of Commerce,
Ministry of Commerce and Industry,
Government of India, 3rd Floor,
NDYMCA Cultural Centre Building,
No.1, Jaisingh Road,
New Delhi - 110 001.
http://www.judis.nic.in
Page No.1 of 4
W.P.No.12168 of 2012
4. The Joint Director,
Export Inspection Agency - Chennai,
6th Floor, C.M.D.A., Tower II,
Egmore,
Chennai 600 008. ... Respondents
Writ Petition filed under Article 226 of the Constitution of India
praying for the issuance of a Writ of Mandamus directing the 1st
Respondent to conduct an enquiry on the Petitioner's Review Petition
dated 09.10.2010 as directed by this Court in the order dated 10.03.2010
in W.P.No.577 of 2009.
For Petitioner : Mr.K.Chandrasekaran
For Respondents : Mr.M.Arvind Kumar,
Senior Central Govt. Standing Counsel
ORDER
Today, when the matter was taken up for hearing, learned counsel for the Petitioner submitted that, nothing survives for consideration in this Writ Petition and hence, no further adjudication is required.
2. Recording the submissions of the learned counsel for the Petitioner, this Writ Petition is closed. No costs. Consequently, connected Miscellaneous Petition is closed.
15.10.2020
Index : Yes/No
(aeb)
http://www.judis.nic.in Page No.2 of 4 W.P.No.12168 of 2012 To:
1. The Reviewing Authority, Export Inspection Council of India, Department of Commerce, Ministry of Commerce and Industry, Government of India, 3rd Floor, NDYMCA Cultural Centre Building, No.1, Jaisingh Road, New Delhi - 110 001.
2. The Director (I & QC), Export Inspection Council of India, Department of Commerce, Ministry of Commerce and Industry, Government of India, 3rd Floor, NDYMCA Cultural Centre Building, No.1, Jaisingh Road, New Delhi - 110 001.
3. The Joint Director, Export Inspection Council of India, Department of Commerce, Ministry of Commerce and Industry, Government of India, 3rd Floor, NDYMCA Cultural Centre Building, No.1, Jaisingh Road, New Delhi - 110 001.
4. The Joint Director, Export Inspection Agency - Chennai, 6th Floor, C.M.D.A., Tower II, Egmore, Chennai 600 008.
http://www.judis.nic.in Page No.3 of 4 W.P.No.12168 of 2012 M.DHANDAPANI,J.
(aeb) W.P.No.12168 of 2012 and M.P.No.1 of 2012 15.10.2020 http://www.judis.nic.in Page No.4 of 4