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Union of India - Section

Section 189 in The Army Rules, 1954

189. Prescribed officer under section 7(1).-The prescribed officer for the purposes of sub-section (1) of section 7 shall be the officer commanding the Army, Army corps, division, or brigade or any equivalent formation with which the person subject to the Act under clause (i) of sub-section (1) of section 2 is for the time being serving.