Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21U(2)] [Section 21U] [Entire Act] State of Bihar - Subsection Section 21U(2)(ii) in The Bihar Co-operative Societies Rules, 1959 (ii)it does not bear the seal of the society and initials of the Election Officer/Polling Officer of the concerned polling station/ booth,