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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The land Acquisition (Maharashtra Amendment) Act, 1972

(2)in sub-section (2), for the words "or, as the case maybe, by the Commissioner" the words "the Commissioner, or as the case may be, by the Land Acquisition Officer" shall be substituted.