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[Cites 0, Cited by 0] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(8) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(8)Any rights acquired by Government in respect of expenses incurred inprotecting or preserving a monument shall not be effected by the termination of anagreement under this section.