Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116] [Entire Act] State of Karnataka - Subsection Section 116(5) in Karnataka Panchayat Raj Act, 1993 (5)In other respect, the provisions of this Act shall, mutatis mutandis apply to the interim Grama Panchayat and its members.
