Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Goa - Subsection Section 9(iii) in Goa, Daman And Diu Members of Legislative Assembly (Removal of Disqualification) Act, 1982 (iii)"non-statutory body" means any body of persons other than a statutory body.
