Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 11 in Kerala Highway Protection Act, 1999 11. Annual cheek highway boundaries. - It shall be the duty of the highway authority to conduct annual cheek of the boundaries of the highway in its charge with a view to locate and remove of encroachments, if any.
