Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 8 in Meghalaya Forest Authority Act, 1991 8. Act not to be in derogation of any other laws. - Tire provisions of this Act shall not be in derogation of any other law on forests operating in the State.
