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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(o) in Rajasthan Non-Government Educational Institutions Act, 1989

(o)"management" or "managing committee", in relation to any institution, means the committee of management constituted under Section 9 and includes the Secretary or any other person, by whatever name designated, vested with the authority to manage and conduct the affairs of the institution;