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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(4) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(4)The District Magistrate or, as the case may be, the Commissioner of Police may issue a proclamationin respect of an afflicted person to airport authorities or other State Governments to take appropriate steps in respect of such person.