Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(1)(b) in The Orissa Town Planning and Improvement Trust Act, 1956

(b)declaring that the Planning authority will, on or after a date to be specified in the notice take over charge of such street, square or part from the owner thereof;