Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 14D in The U.P. Factories Rules, 1950

14D. [ Notice of change of Manager. [Added by Notification No. 5202-(SM)-IV/XXXVI-A-1204 (SM) 61, dated April 27, 1962, published in the U.P. Gazette, Part I-A, dated May 3, 1962.]

- The notice of change of manager referred to in sub-section (4) of Section 7 of the Act shall be in Form No. 4-A.]