Supreme Court - Daily Orders
Lt. Colonel Yash Paul Singh vs Union Of India on 30 October, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.805 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1038/2017
LT. COLONEL YASH PAUL SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 30-10-2017 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Ms. Shashi Kiran, Adv.
Ms.Priya Sharma, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List on 03.11.2017 before an appropriate Bench.
(SATISH KUMAR YADAV) (H.S. PARASHER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.10.30 17:12:15 TLT Reason: