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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(iii) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(iii)There shall be Pharmacology department with a separate laboratory of 30' x 40' with a provision for experimental pharmacology with adequate gas, water, drainage and electrical connections. A preparation room, a laboratory, staff room and a smoking and varnishing room of 150 square feet shall also be provided.