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[Cites 0, Cited by 0] [Section 793] [Entire Act]

Bengal Presidency - Subsection

Section 793(d) in Police Regulations, Bengal , 1943

(d)Applications to send the selected persons from the district Special Armed Forces for instruction shall be made to the Deputy Inspector-General of the Range who shall determine, with the Principal of the College, the number t.o be instructed and the time when they are to be sent.