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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(c) in The Advocates Act, 1961

(c)[ establishing law libraries.] [ Inserted by Act 70 of 1993, Section 3 (w.e.f. 26.12.1993)]