Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(a) in The Bihar Fire Service Act, 1948 (a)to provide and maintain such water-supply and fire hydrants for firefighting purposes as may be directed by the [State] [Substituted by A.L.O.] Government from time to time;
