Calcutta High Court (Appellete Side)
Technology And Applied Nutrition & Ors vs Suddhasil Dey & Anr.) on 7 February, 2020
2
07.02.2020
rrc
W.P.C.T. 137 of 2019
(Institute of Hotel Management, Catering
Technology and Applied Nutrition & Ors. Vs.
Suddhasil Dey & Anr.)
Mr. Soumya Majumder
Mr. Sandip Bhattacharya
Mr. Dipta Banerjee
....For the petitioners
Mr. S. K. Dutta
Mr. Chiradip Sinha
.....For the respondents
Supplementary affidavit filed by the petitioners shall be retained with the records.
To enable Mr. Majumder, learned advocate for the petitioners and Mr. Dutta, learned advocate for the respondents to consider the decision of the Hon'ble Supreme Court dated 20th January, 2020 in Civil Appeal No. 777 of 2020 (Dr. Vijayakumaran C.P.V. Vs. Central University of Kerala & Ors.), hearing of this writ petition stands adjourned.
Put up the writ petition on 21st February, 2020 under the same heading.
(Madhumati Mitra, J.) ( Dipankar Datta, J. )