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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(a) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(a)to provide for instruction including correspondence courses, teaching and learning in such branches of learning and courses of study related to Sanskrit and its literature and allied branches of knowledge, as it may think fit;