Section 13 in Telecom Commercial Communications Customer Preference Regulations, 2018
13.
Access Providers shall adopt Distributed Ledger Technology (DLT) with permissioned and private DLT networks for implementation of the system, functions and processes as prescribed in Code(s) of Practice:(1)to ensure that all necessary regulatory pre-checks are carried out for sending Commercial Communication;(2)to operate smart contracts among entities for effectively controlling the flow of Commercial Communication;
