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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(3)(b) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(b)earlier elected Executive Body has been elected by a voting collegiums which comprised members other than those provided under this Act :