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State of Telangana - Section

Section 165 in Telangana Panchayat Raj Act, 2018

165. Allowances for attending a meeting of the Mandal Praja Parishad.

(1)There shall be paid to the members of a Mandal Praja Parishad including its President and Vice-President and to the Members of the State Legislature and of either House of Parliament for attending a meeting of Mandal Praja Parishad such allowances as may be prescribed.
(2)There shall also be paid to the President in respect of his tours on duty whether within or outside the Mandal but within the District such allowances as may be prescribed.