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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Baba Farid University of Health Sciences Act, 1998

(2)He shall be incharge of the conduct of examinations in the University and matters relating thereto and shall perform such other duties, as may be prescribed by the Statutes or Ordinances or as may be directed by the Vice- Chancellor.