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State of Tamilnadu - Section

Section 27 in Tamil Nadu Shops and Establishments Act, 1947

27. Power to increase the number of holidays.

- Notwithstanding anything contained in Section 25, the [State] [Substituted for 'Province' by the Adaptation Order of 1950] Government may, by notification, increase the total number of annual holidays and the maximum number of days up to which such holidays may be accumulated in respect of any establishment or class of establishments.