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Delhi High Court - Orders

M/S Jvg Finance Ltd vs M/S. Jvg Steels India Ltd on 13 May, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~C1 to C15
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                  CO.PET. 233/2012
                                         M/S JVG FINANCE LTD.            ..... Petitioner
                                                       Through:
                                                       versus

                                                M/S. JVG STEELS INDIA LTD.                  ..... Respondent
                                                               Through: Mr. Abhishek Maratha, standing
                                                                         counsel for OL with Ms. Nupur
                                                                         Sharma Adv. for M/s San-Tosha
                                                                         resorts. (M: 9810819178)
                                                                         Mr. Rishi Manchanda, Standing
                                                                         Counsel for Official Liquidator along
                                                                         with Mr. Arun Kumar & Mr. Dipansh
                                                                         Verma, Advocates. (M: 9911681178)
                                    C2                         WITH
                                    +                          CO.PET. 234/2012
                                                M/S JVG FINANCE LTD.                        ..... Petitioner
                                                               Through:
                                                               versus

                                                M/S JVG PETRO CHEMICALS LTD.                                               ..... Respondent
                                                              Through:
                                    C3                        WITH
                                    +                         CO.PET. 235/2012
                                                M/S JVG FINANCE LTD.                                                       ..... Petitioner
                                                              Through:
                                                              versus

                                                M/S. JVG FARMS FRESH LTD.                                                  ..... Respondent
                                                               Through:
                                    C4                         WITH
                                    +                          CO.PET. 236/2012
                                                M/S. JVG FINANCE LTD.                                                      ..... Petitioner
                                                               Through:
                                                               versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 00:00:36
                                                 M/S JVG HOUSING FINANCE LTD.                                               ..... Respondent
                                                              Through:
                                    C5                        WITH
                                    +                         CO.PET. 237/2012
                                                M/S JVG FINANCE LTD.                                                       ..... Petitioner
                                                              Through:
                                                              versus

                                                M/S JVG FOODS LTD.                      ..... Respondent
                                                               Through:
                                    C6                         WITH
                                    +                          CO.PET. 238/2012 & OLR 230/2016
                                                M/S. JVG FINANCE LTD.                   ..... Petitioner
                                                               Through:
                                                               versus

                                                M/S. SAN-TOSHA RESORTS PVT. LTD.                                           ..... Respondent
                                                               Through:
                                    C7                         WITH
                                    +                                 CO.PET. 239/2012
                                                M/S. JVG FINANCE LTD.                                                      ..... Petitioner
                                                               Through:
                                                               versus

                                                M/S. JVG OVERSEAS LTD.                                                     ..... Respondent
                                                               Through:
                                    C8                         WITH
                                    +                          CO.PET. 240/2012
                                                M/S. JVG FINANCE LTD.                                                      ..... Petitioner
                                                               Through:
                                                               versus

                                                M/S JVG PUBLICATIONS LTD.                                                  ..... Respondent
                                                               Through:
                                    C9                         WITH
                                    +                               CO.PET. 241/2012
                                                M/S. JVG FINANCE LTD.                                                      ..... Petitioner
                                                               Through:




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 00:00:36
                                                                                       versus

                                        M/S. JVG HOTELS LTD.                                                                    ..... Respondent
                                                      Through:
                                    C10               WITH
                                    +                        CO.PET. 385/1998
                                        M/S PRESS SYNDICATE LTD.                                                                ..... Petitioner
                                                      Through:
                                                      versus

                                        JVG DEPARTMENTAL STORES LTD.             ..... Respondent
                                                      Through: Mr. Gopal Jha and Mr. Umesh Kumar
                                                                Yadav Advs. (M: 9811741955)
                                    C11               WITH
                                    +                 CCP(CO.) 6/2019
                                        SH. V.K. SHARMA                          ..... Petitioner
                                                      Through:
                                                      versus

                                        OFFICIAL LIQUDATOR AND ORS.                                                             ..... Respondents
                                                       Through:
                                    C12                WITH
                                    +                  CO.PET. 265/1998
                                        RE-M/S JVG FINANCE LTD.                                                                 ..... Petitioner
                                                       Through:
                                                       versus
                                        ....
                                                                                                                                ..... Respondent
                                                                                      Through:                Mr Anandh K, Ms Shruti Gopal Iyer
                                                                                                              & Ms Nishita Jagetia, Advs. for CA
                                                                                                              421/2023.
                                                                                                              Mr. Bhagabati Prasad Padhy, Adv. for
                                                                                                              R-2. (M: 9350209833)
                                                                                                              Mr. Anil Kumar Chunduru & Mr.
                                                                                                              Neeraj Kumar Jha, Advocates for
                                                                                                              applicants in CA 358-359/2025
                                                                                                              Mr. Ramesh Babu along with Ms.
                                                                                                              Manisha Singh and Ms. Jagriti Bharti,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 00:00:36
                                                                                                                Advs. for RBI. (M: 9873922734)
                                                                                                               Mr. Kailash Vasdev, Senior Advocate
                                                                                                               with Mr. Anil Karanwal and Ms.
                                                                                                               Aastha Bhardwaj, Advs. for R-
                                                                                                               2Applicant in CA 295/2014. (M:
                                                                                                               8053530696)
                                                                                                               Mr. Amit Goel, Adv. for applicant in
                                                                                                               CA/148/2020. (M: 9810122373)
                                                                                                               Mr Vinayak Marwah, Advocate for
                                                                                                               R-3 to 7.
                                                                                                               Mr. Raja Chatterjee, Mr. Dalip
                                                                                                               Mehra, Ms. Anupama Gupta & Ms.
                                                                                                               Riya Dutta, Advs.
                                                                                                               Mr. Ankur Mittal and Mr. Devesh
                                                                                                               Matta, Advocates for applicant in CA
                                                                                                               522/2021. (M: 9958500980)
                                                                                                               Mr. Tanmay Yadav, Adv. for
                                                                                                               applicant. (M: 9971526082)
                                                                                                               Mr. Anjaneya Singh, Mrs. Vertikka K
                                                                                                               Kashyap & Mr. Rakesh Kumar
                                                                                                               Chandram, Advs. for applicant in CA
                                                                                                               233/2023. (M: 9708999899)
                                    C13                        WITH
                                    +                                 CCP(CO.) 3/2022
                                                LT. COL. RPS DHANOA                                                              ..... Petitioner
                                                               Through: Mr. Bhaskar                                             Vali, Adv. (M:
                                                                          9910358225)
                                                               versus

                                        OFFICIAL LIQUIDATOR ATTACHED TO THE HIGH COURT
                                        OF DELHI                              ..... Respondent
                                                      Through:
                                    C14               WITH
                                    +                        CO.PET. 335/2012
                                        M/S JVG FINANCE LTD                   ..... Petitioner
                                                      Through:
                                                      versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/05/2024 at 00:00:37
                                         M/S FINITE INFRATECH LTD.                                                                ..... Respondent
                                                       Through:
                                    C15                AND
                                    +                  CRL.O.(CO.) 17/2014
                                        M/S FINITE INFRATECH LIMITED                                                             ..... Petitioner
                                                       Through:
                                                       versus

                                                MR. AKHILESHWAR DAYAL
                                                BHARGAVA & ORS.                                                                  ..... Respondents
                                                               Through:
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 13.05.2024

1. This hearing has been done through hybrid mode.

2. It is submitted that the appeal being Company Appeal No. 29/2023 before the ld. Division Bench, in respect of the auction of property from Bombay bearing 'Plot No. 51, Street No. 7, MIDC Andheri Mumbai', is pending. The same is stated to be now listed before the ld. Division Bench on 23rd July, 2024.

3. Considering the Roster of this Court, it would not be possible to retain any of the JVG's matters as part-heard. Accordingly, all the matters relating to the company- JVG are released from part-heard.

4. List before the Company Court as per Roster, on 28th May, 2024.

PRATHIBA M. SINGH, J.

MAY 13, 2024/dk/dn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2024 at 00:00:38