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State of Maharashtra - Section

Section 16A in The Maharashtra Electricity (Supply) Rules, 1963

16A. [ Procedure for enquiry. [Added by G. N. of 21.6.1976.]

- The enquiry against a member for the purpose of sub-section (1) of section 10 will be conducted according to the procedure prescribed by rule 55 of the Central Civil Services (Classification, Control and Appeal) Rules, 1950.]