Supreme Court - Daily Orders
Mahendra Kumar Agarwal vs Ptc India Financial Services Ltd (Pfs) on 21 January, 2022
Bench: Ajay Rastogi, Abhay S. Oka
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION(CIVIL) NO. 1235 OF 2020
MAHENDRA KUMAR AGARWAL PETITIONER(S)
VERSUS
PTC INDIA FINANCIAL SERVICES LTD RESPONDENT(S)
O R D E R
The learned counsel appearing on behalf of the petitioner submits that he has instructions to withdraw the transfer petition.
The transfer petition is dismissed as withdrawn.
………………………………………….J (AJAY RASTOGI) ………………………………………….J (ABHAY S. OKA) New Delhi;
January 21st, 2022.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.01.25 16:21:16 IST Reason: ITEM NO.24 Court 13 (Video Conferencing) SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS TRANSFER PETITION(S)(CIVIL) NO(S). 1235/2020 MAHENDRA KUMAR AGARWAL PETITIONER(S) VERSUS PTC INDIA FINANCIAL SERVICES LTD RESPONDENT(S)
(IA No. 113690/2020 - EX-PARTE STAY, IA No. 14584/2021 - STAY APPLICATION) Date : 21-01-2022 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MR. JUSTICE ABHAY S. OKA For Petitioner(s) Mr. Jay Kishor Singh, AOR Mr. Mohit Raj Adv Mr. Nirmal Kumar Pandey Adv For Respondent(s) Mr. Sidharth Sethi, AOR Ms. Pragya Chauhan, Adv.
UPON hearing the counsel the Court made the following O R D E R Transfer Petition is dismissed as withdrawn in terms of the signed order.
Pending application(s), if any, shall also stand dismissed as withdrawn.
(POOJA SHARMA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file.)