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Supreme Court - Daily Orders

Mahendra Kumar Agarwal vs Ptc India Financial Services Ltd (Pfs) on 21 January, 2022

Bench: Ajay Rastogi, Abhay S. Oka

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL ORIGINAL JURISDICTION


                                    TRANSFER PETITION(CIVIL) NO.       1235 OF 2020


     MAHENDRA KUMAR AGARWAL                                                   PETITIONER(S)

                                                       VERSUS

     PTC INDIA FINANCIAL SERVICES LTD                                             RESPONDENT(S)




                                                     O R D E R

The learned counsel appearing on behalf of the petitioner submits that he has instructions to withdraw the transfer petition.

The transfer petition is dismissed as withdrawn.

………………………………………….J (AJAY RASTOGI) ………………………………………….J (ABHAY S. OKA) New Delhi;

January 21st, 2022.





Signature Not Verified

Digitally signed by
Anita Malhotra
Date: 2022.01.25
16:21:16 IST
Reason:
ITEM NO.24       Court 13 (Video Conferencing)              SECTION XVI-A

                 S U P R E M E C O U R T O F        I N D I A
                         RECORD OF PROCEEDINGS

             TRANSFER PETITION(S)(CIVIL)   NO(S).    1235/2020

MAHENDRA KUMAR AGARWAL                                   PETITIONER(S)

                                  VERSUS

PTC INDIA FINANCIAL SERVICES LTD                         RESPONDENT(S)


(IA No. 113690/2020 - EX-PARTE STAY, IA No. 14584/2021 - STAY APPLICATION) Date : 21-01-2022 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE AJAY RASTOGI HON'BLE MR. JUSTICE ABHAY S. OKA For Petitioner(s) Mr. Jay Kishor Singh, AOR Mr. Mohit Raj Adv Mr. Nirmal Kumar Pandey Adv For Respondent(s) Mr. Sidharth Sethi, AOR Ms. Pragya Chauhan, Adv.

UPON hearing the counsel the Court made the following O R D E R Transfer Petition is dismissed as withdrawn in terms of the signed order.

Pending application(s), if any, shall also stand dismissed as withdrawn.

(POOJA SHARMA) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) (Signed order is placed on the file.)