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[Cites 0, Cited by 2] [Section 194J(1)] [Section 194J] [Entire Act]

Union of India - Subsection

Section 194J(1)(b) in The Income Tax Act, 1961

(b)fees for technical services, ][or [ Inserted by Act 29 of 2006, Section 16 (w.e.f. 13.7.2006).]