Calcutta High Court
Nirmal And Navin (P) Ltd vs Ratan Lal Poddar on 5 May, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CP NO.267 OF 2002
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF :
NIRMAL AND NAVIN (P) LTD.
AND
RATAN LAL PODDAR
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 5th May, 2014.
The Court : In spite of service none appears on behalf of the parties. Accordingly, C.P.No.267 of 2002 be struck off the record.
Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
( PATHERYA, J.) sb.