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Calcutta High Court

Nirmal And Navin (P) Ltd vs Ratan Lal Poddar on 5 May, 2014

Author: Patherya

Bench: Patherya

ORDER SHEET

                         CP NO.267 OF 2002
                  IN THE HIGH COURT AT CALCUTTA
                          Original Jurisdiction
                           ORIGINAL SIDE


                                                    IN THE MATTER OF :
                                              NIRMAL AND NAVIN (P) LTD.
                                                                   AND
                                                    RATAN LAL PODDAR


  BEFORE:
  The Hon'ble JUSTICE PATHERYA

Date : 5th May, 2014.

The Court : In spite of service none appears on behalf of the parties. Accordingly, C.P.No.267 of 2002 be struck off the record.

Urgent certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.

( PATHERYA, J.) sb.