Section 82(2)(k) in Bihar Hindu Religious Trusts Act, 1950

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State of Bihar - Subsection

Section 82(2)(k) in Bihar Hindu Religious Trusts Act, 1950

(k)the form of the statements referred to in sub-section (1) and (2) of Section 59 and the particulars to be contained in the statement referred to in the said sub-section (1);

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State of Bihar - Subsection

Section 82(2)(k) in Bihar Hindu Religious Trusts Act, 1950