Section 1 in Governors (Emoluments, Allowances And Privileges) Act, 1982
1. Short Title, Extent And Commencement.
(1)This Act may be called the Governors (Emoluments, Allowances and Privileges) Act, 1982.(2)It extends to the whole of India [***] [The words 'except the State of Jammu and Kashmir' omitted by Act No. 34 of 2019, s. 95 and the Fifth Schedule (w.e.f. 31-10-2019)].(3)It shall come into force on such date the Central Government may, by notification in the Official Gazette, appoint. [* * *] [ With effect from 1st April, 1987, GSR 342(E) dated 30th March, 1987]
